Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Pramod Pandurang Timblo Through Poa ... vs Special Land Acquisition Officer And ... on 25 August, 2025

Author: Bharati Dangre

Bench: Bharati Dangre

Esha


             IN THE HIGH COURT OF BOMBAY AT GOA

                          WRIT PETITION NO.533 OF 2010
       Amit Morudkar And 5 Ors.                            .... Petitioner
          Versus
       State of Goa, through
       The Secretary (Urban Development)                    ... Respondent
                                     WITH
                          WRIT PETITION NO.639 OF 2017
       Bianca A. Rebello and 4 Ors.                         .... Petitioners
          Versus
       State of Goa, thr. Its
       Chief Secretary And 15 Ors.                           ... Respondents
                                     WITH
                          WRIT PETITION NO.608 OF 2017
       Ramprasad P. Parab And 5 Ors.                          .... Petitioners
          Versus
       State of Goa, thr. Secretary
       (Urban Development), Govt. of Goa
       And 8 Ors.                                               ... Respondents
                                      AND
                           WRIT PETITION NO.24 OF 2013
       Shital Arjun Parwar                                       .... Petitioners
          Versus
       State of Goa through its
       Chief Secretary And 2 Ors.           ... Respondents
                              WITH
             STAMP APPLICATION NO.1103 OF 2020(FILING)
                                IN
                    WRIT PETITION NO.24 OF 2013

       Sucheta Dessai                                              .... Applicant
       Versus
       Shital Arjun Parwar And Anr.                                  ... Respondents
                                        Page 1 of 3
                                     25th August, 2025



   ::: Uploaded on - 25/08/2025                          ::: Downloaded on - 25/08/2025 21:32:59 :::
                         WITH
             WRIT PETITION NO.40o of 2013
                        WITH
    MISCELLANEOUS CIVIL APPLICATIO NO.1302 OF 2022
                      (FILING)
                         IN
            WRIT PETITION NO.400 OF 2013
 Radha Naresh Shet
 Revodkar And 2 Ors.                                            .... Petitioners
      Versus
 State of Goa through its
 Chief Secretary And Anr.                                      ... Respondents
                        AND
             FIRST APPEAL NO.92 OF 2013
                        WITH
    MISCELLANEOUS CIVIL APPLICATION NO.959 OF 2018
                         IN
             FIRST APPEAL NO.20 OF 2014

 Praqmod Pandurang Timblo through
 POA Harshad Sawkar                                             .... Appellant
      Versus
 Special Land Acquisition Officer
 And Anr.                                                       ... Respondents

                                   WITH
                         FIRST APPEAL NO.20 OF 2014
 The Goa Forest Development Corporation
 Ltd., And Anr                                                  .... Appellants
      Versus
 Pramod Pandurang Timblo                                        ... Respondent

                                   AND
                         FIRST APPEAL NO.71 OF 2014
 Communidade of Cortalim
 Thr. Its POA Peter Carvalho.                                    .... Appellant
      Versus
 Managing Director And Anr.                                      ... Respondents

                                   Page 2 of 3
                                25th August, 2025



::: Uploaded on - 25/08/2025                        ::: Downloaded on - 25/08/2025 21:32:59 :::
                                    WITH
                         FIRST APPEAL NO.98 OF 2012
 Communidade of Cortalim
 Thr. Its Attorney Savio Mesquita                                .... Appellant

      Versus

 Special Land Acquisition Officer
 Goa IDC And Anr.                                               ... Respondents

                                   AND
                       WRIT PETITION NO.297 OF 2019
 Umesh Y. Gaonkar                                              .... Petitioner
   Versus
 The Chief Secretary And 3 Ors.                                    ... Respondents



                   CORAM             : BHARATI DANGRE &
                                      NIVEDITA P. MEHTA, JJ.

DATED : 25th August, 2025.

P.C:

1.

NIVEDITA P. MEHTA, J. BHARATI DANGRE, J.

Page 3 of 3

25th August, 2025 ::: Uploaded on - 25/08/2025 ::: Downloaded on - 25/08/2025 21:32:59 :::