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Gauhati High Court

Ms Saptagon Asia Private Limited vs The Union Of India on 7 April, 2026

Author: Manish Choudhury

Bench: Manish Choudhury

                                                                Page No.# 1/6

GAHC010139192025




                                                         undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/3647/2025

         MS SAPTAGON ASIA PRIVATE LIMITED
         9FORMERLY G-ENG ADVISORY PVT. LTD,
         HAVING ITS REGD. OFFICE AT PLOT EMERALD ESTATE PRIMARY
         SCHOOL, ADJACENT WORLD MARKET MALL, SECTOR 65, GURUGRAM,
         GURGAON, HARYANA,


         REP. BY AUTH. REP. KUMARI PRIYANKA, AGE-26,

         D/O- JAI SINGH HOODA,
         RESIDENT OF HOUSE NO 295 GALI NO 2, DAYANAND NAGAR,
         BAHADURGARH, HARYANA



         VERSUS

         THE UNION OF INDIA
         REPRESENTED BY SECRETARY TO THE GOVERNMENT OF INDIA ,
         MINISTRY OF ROAD TRANSPORT AND HIGHWAYS TRANSPORT BHAWAN,
         NEW DELHI

         2:THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
          UNDER MINISTRY OF ROAD TRANSPORT AND HIGHWAYS)
         REPRESENTED BY ITS CHAIRMAN
          G-5AND6
          SECTOR-10
          DWARKA
          NEW DELHI

         3:THE REGIONAL OFFICER
          NORTH EAST DIVISION
          NATIONAL HIGHWAYS AUTHORITY OF INDIA
          NEDFI HOUSE
                                                                            Page No.# 2/6

             4TH FLOOR G.S. ROAD
             GUWAHATI
             PIN-781006.

            4:GENERAL MANAGER (TECH) NORTH EAST DIVISION

             NATIONAL HIGHWAYS AUTHORITY OF INDIA
             NEDFI HOUSE
             4TH FLOOR G.S. ROAD
             GUWAHATI
             PIN -781006.

            5:DEPUTY GENERAL MANAGER (TECH)

             PROJECT DIRECTOR
             NORTH-EAST DIVISION
             NATIONAL HIGHWAYS AUTHORITY OF INDIA
             NEDFI HOUSE
             4TH FLOOR G.S. ROAD
             GUWAHATI
             PIN-781006.

            6:THE PROJECT DIRECTOR NHAI
             PIU BONGAIGAON
             (NATIONAL HIGHWAYS AUTHORITY OF INDIA)
             DOLAIGAON
             MAJPARA (OPP.NAAM GHAR)
             DISTRICT - BONGAIGAON
            ASSAM

            7:MS SHIV BUILDINDIA PRIVATE LIMITED
             HAVING ITS REGISTERED OFFICE AT 401
             SIDHHRAJ ZAVOD
             NEAR SARGASAN CROSS ROAD
             S.G. HIGHWAY SARGASAN
             GANDHINAGAR
             GUJARAT. PIN - 382421
            ALSO HAVING OFFICE AT PATHSALA
             DISTRICT - BAJALI
            ASSAM

Advocate for the Petitioner   : MR S R A NASER, MD F FARIDI,MR. A DHAR,MR P S
DEKA,MR. A CHETRY

Advocate for the Respondent : DY.S.G.I., MR. S K MEDHI(C.G.C),SC, NHAI
                                                       Page No.# 3/6




Linked Case : WP(C)/4833/2025

M/S KHANNA DESIGNERS AND CONSULTANTS PVT LTD
(CORPORATE IDENTITY NUMBER U74900PB2013PTC037662) HAVING ITS
REGD OFFICE AT H.NO-672
 SST NAGAR PATIALA
 PUMJAB
 PIN-147001
 INDIA AND ALSO HAVING ITS ADMINISTRATIVE OFFICE AT 473
 PACE CITY -II
 SECTOR -37
 GURUGRAM HARYANA PIN-122004
 REP. HEREIN BY BANAMALI ROUTH
 AGE 32 YRS
 S/O- BIKASH ROUTH

PERMANENT R/O- H.NO-16
GALI NO-2
VILL- TIKRI
SECTOR 48
GURRGAON
HARYANA
PIN-122018

2: SUMEET KHANNA
S/O- SUBHASH CHANDER KHANNA

PERMANENT RESIDENT OF

VILLA NO-3
TULIP IVORY
SECTOR 70
BADSHAHPUR
GURGAON
PIN-122101 AND MANAGING DIRECTOR OF THE M/S KHANNA DESIGNER
AND CONSULTANTS PRIVATE LIMITED
I.E OETIONER NO-1 (DIN-07901541) PRESENTLY R/O- VILLA NO-3
TULIP IVORY
SECTOR 70
GURGAON
PIN-122101
VERSUS

THE UNION OF INDIA AND OTHRS
REP. BY THE SECRETARY TO THE GOVT OF INDIA
                                              Page No.# 4/6

MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN-1
PARLIAMENT STREET
NEW DELHI-01

2:THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
REPRESENTED BY ITS CHAIRMAN G 5 AND 6
 SECTOR 10
 DWARKA
 NEW DELHI-110075.

3:THE REGIONAL OFFICER
NORTH EAST DIVISION
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR
G.S ROAD
GUWAHATI-06

4:GENERAL MANAGER (TECH) NE DIVISION
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR
G.S ROAD
GUWAHATI-06

5:DEPUTY GENERAL MANAGER (TECH)
PROJECT DIRECTOR
NE DIVISION
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR
G.S ROAD
GUWAHATI-06

6:THE PROJECT DIRECTOR
NHAI
PIU-BONGAIGAON

(NHAI)
 DOLAIGAON
 MAJPARA (OPP. NAMGHAR)

DIST- BONGAIGAON
ASSAM

7:M/S SHIV BUILDINDIA PRIVATE LIMITED
                                                                                 Page No.# 5/6

            HAVING ITS REGISTERED OFFICE AT 401
            SIDHHRAJZAVOD
            NEAR SARGASAN CROSS ROAD
            S.G. HIGHWAY SARGASAN
            GANDHINAGAR
            GUJARAT
            PIN-382421
            ALSO HAVING OFFICE AT PATHSALA
            DISTRICT-BAJALI
            ASSAM

            8:M/S TPF ENGINEERING PRIVATE LIMITED

            REPRESENTED BY ITS DIRECTOR HAVING ITS REGISTERED OFFICE AT 1401
            RUPA SAPPHIRE
            PLOT NO. 12
            SECTOR 18
            OPPOSITE SANPADA RAILWAY
            SION-PANVEL HWY
            VASHI
            NAVI MUMBAI
            MAHARASHTRA
            PIN-4004705

            9:MAV ASSOCIATES LLP

            HAVING ITS REGISTERED OFFICE AT 1ST FLOOR
            A-21
            PUSHPANJALI ENCLAVE
            PITAMPURA
            DELHI
            PIN-110034
            ------------
            Advocate for : MS. S NATH
            Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND OTHRS



                                   BEFORE
                  HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                         ORDER

Date : --07.04.2026 Mr. A. Dhar, learned counsel for the petitioner; Mr. R. Dutta, learned counsel on behalf of Mr. S.K. Medhi, learned counsel for the respondent no. 1 in W.P.[C.] 3647/2025 and Mr. B. Page No.# 6/6 Chakraborty, learned counsel for the respondent no. 1 in W.P.[C.] 4833/2025; and Ms. R. Bora, learned Standing Counsel, NHAI for the respondent nos. 2-6 are present.

Due to paucity of time, the cases could not be taken up today. As sought for by the learned counsel for the parties, list the cases on 29.04.2026. Interim order, if any, passed earlier shall continue till the next date of listing.

JUDGE Comparing Assistant