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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(2) in Chattisgarh State Prevention and Control of Infectious and Contagious Diseases in Animals (Check Post and Quarantine Camp Inspection Process) Rules, 2016

(2)The officer-in-charge of the Quarantine Camp shall give an official acknowledgment of the animals so detained to the animal owner, issued under Form B, as appended to these rules.