Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 43] [Entire Act]

State of Kerala - Subsection

Section 43(1) in A.P.J. Abdul Kalam Technological University Act, 2015

(1)Notwithstanding anything contained in this Act, the Government shall make the first Statutes of the University.