Bombay High Court
Nitin Gorakhnath Sartape vs The State Of Maharashtra on 13 September, 2023
Author: Gauri Godse
Bench: Revati Mohite Dere, Gauri Godse
NISHA Digitally signed by
NISHA SANDEEP
SANDEEP CHITNIS
Date: 2023.09.14
CHITNIS 11:39:48 +0530
apeal.707.2019.(gr).doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO.707 OF 2019
WITH
CRIMINAL INTERIM APPLICATION NO.3215 OF 2022
IN
CRIMINAL APPEAL NO.707 OF 2019
Nitin Gorakhnath Sartape ...Appellant/Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.86 OF 2021
Sandip S/o Hemraj Sardar (Prisoner) ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.104 OF 2021
WITH
CRIMINAL INTERIM APPLICATION NO.320 OF 2021
IN
CRIMINAL APPEAL NO.104 OF 2021
Tanaji Bhausaheb Desai ...Appellant/Applicant
Versus
The State of Maharashtra and Anr. ...Respondents
N. S. Chitnis 1/11
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apeal.707.2019.(gr).doc
WITH
CRIMINAL INTERIM APPLICATION NO.1470 OF 2023
WITH
CRIMINAL INTERIM APPLICATION NO.4171 OF 2022
IN
CRIMINAL APPEAL NO.104 OF 2021
Tanaji Bhausaheb Desai ...Appellant/Applicant
Versus
The State of Maharashtra ...Respondents
WITH
CRIMINAL APPEAL NO.350 OF 2015
The State of Maharashtra ...Appellant
Versus
Pradeep Rameshwar Sharma ...Respondent
WITH
CRIMINAL APPEAL NO.151 OF 2021
WITH
CRIMINAL INTERIM APPLICATION NO.72 OF 2021
IN
CRIMINAL APPEAL NO.151 OF 2021
Pradeep Pandurang Suryawanshi ...Appellant/Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.854 OF 2013
WITH
CRIMINAL INTERIM APPLICATION NO.1019 OF 2021
N. S. Chitnis 2/11
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apeal.707.2019.(gr).doc
IN
CRIMINAL APPEAL NO.854 OF 2013
Ramprasad Vishwanath Gupta ...Appellant/Applicant
Versus
Pradeep Rameshwar Sharma and Anr. ...Respondents
WITH
CRIMINAL APPEAL NO.942 OF 2013
Manoj Mohan Raj @Mannu and Ors. ...Appellants
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.943 OF 2013
Hitesh Shantilal Solanki @Dhabbu and Ors. ...Appellants
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL INTERIM APPLICATION NO.1084 OF 2019
IN
CRIMINAL APPEAL NO.943 OF 2013
Hitesh Shantilal Solanki @Dhabbu ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL INTERIM APPLICATION NO.1087 OF 2022
IN
CRIMINAL APPEAL NO.943 OF 2013
N. S. Chitnis 3/11
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Akhil Shirin Khan @Bobby ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.944 OF 2013
WITH
CRIMINAL APPLICATION NO.339 OF 2019
IN
CRIMINAL APPEAL NO.944 OF 2013
Shailendra Dhoopnarayan Pandey
@Pinky and Anr. ...Appellants/Applicants
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPLICATION NO.1738 OF 2017
IN
CRIMINAL APPEAL NO.944 OF 2013
Shailendra Dhoopnarayan Pandey
@Pinky ...Appellant/Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPLICATION NO.134 OF 2019
IN
CRIMINAL APPEAL NO.944 OF 2013
Vinayak Babasaheb Shinde ...Applicants
Versus
The State of Maharashtra ...Respondent
N. S. Chitnis 4/11
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apeal.707.2019.(gr).doc
WITH
CRIMINAL APPEAL NO.1038 OF 2013
Ratnakar Gautam Kamble @Rattu ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPLICATION NO.1591 OF 2017
IN
CRIMINAL APPEAL NO.1038 OF 2013
WITH
CRIMINAL APPLICATION NO.1486 OF 2017
IN
CRIMINAL APPEAL NO.1038 OF 2013
WITH
CRIMINAL INTERIM APPLICATION NO.1434 OF 2020
IN
CRIMINAL APPEAL NO.1038 OF 2013
WITH
CRIMINAL INTERIM APPLICATION NO.42 OF 2021
IN
CRIMINAL APPEAL NO.1038 OF 2013
Pradeep Pandurang Suryawanshi @Nana ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPLICATION NO.1092 OF 2017
IN
CRIMINAL APPEAL NO.1038 OF 2013
N. S. Chitnis 5/11
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Devidas Gangaram Hri Sakpal ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPLICATION NO.693 OF 2017
IN
CRIMINAL APPEAL NO.1038 OF 2013
Ganesh Ankush Harpude ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPLICATION NO.1537 OF 2016
IN
CRIMINAL APPEAL NO.1038 OF 2013
Tanaji Bhausaheb Desai ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1080 OF 2019
Vinayak Babasaheb Shinde @Veenu ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1177 OF 2019
Devidas Gangaram Hari Sakpal ...Appellant
N. S. Chitnis 6/11
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Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1239 OF 2019
WITH
CRIMINAL INTERIM APPLICATION NO.170 OF 2019
WITH
CRIMINAL INTERIM APPLICATION NO.2233 OF 2023
WITH
CRIMINAL INTERIM APPLICATION NO.508 OF 2023
WITH
CRIMINAL INTERIM APPLICATION NO.4175 OF 2022
IN
CRIMINAL APPEAL NO.1239 OF 2019
Anand Balaji Patade ...Appellant/Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1242 OF 2018
WITH
CRIMINAL APPLICATION NO.1877 OF 2018
IN
CRIMINAL APPEAL NO.1242 OF 2018
WITH
CRIMINAL INTERIM APPLICATION NO.543 OF 2023
WITH
CRIMINAL INTERIM APPLICATION NO.488 OF 2023
WITH
CRIMINAL INTERIM APPLICATION NO.4 OF 2023
WITH
CRIMINAL INTERIM APPLICATION NO.95 OF 2019
N. S. Chitnis 7/11
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apeal.707.2019.(gr).doc
IN
CRIMINAL APPEAL NO.1242 OF 2018
Dilip Sitaram Palande ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL REVISION NO.182 OF 2023
Ramprasad Vihwanath Gupta ...Applicant
Versus
Tanaji Bhausaheb Desai and Ors. ...Respondents
WITH
CRIMINAL APPEAL NO.1488 OF 2018
WITH
CRIMINAL APPLICATION NO.2020 OF 2018
IN
CRIMINAL APPEAL NO.1488 OF 2018
Pandurang Ganpat Kokam ...Appellant/Applicant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.1490 OF 2018
WITH
CRIMINAL APPLICATION NO.2023 OF 2018
IN
CRIMINAL APPEAL NO.1490 OF 2018
Ganesh Ankush Harpude ...Appellant
Versus
The State of Maharashtra ...Respondent
N. S. Chitnis 8/11
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WITH
CRIMINAL APPEAL NO.1493 OF 2018
WITH
CRIMINAL APPLICATION NO.2024 OF 2018
IN
CRIMINAL APPEAL NO.1493 OF 2018
Prakash Ganpat Kadam ...Appellant/Applicant
Versus
The State of Maharashtra ...Respondent
Mr. Sudeep Pasbola a/w Mr. Ayush Pasbola i/b Mr. Rahul Arote for
appellant in Apeal/1080/2019.
Mr. Sanjeev Kadam a/w Ms. Aditi Rajput, Mr. Prashant Raul,
Mr.Pratik Deshmukh & Mr. Mayur Sanap i/b Mr. Jagdish Shetty for
appellant in Apeal/944/2013.
Mr. Jagdish Shetty a/w Mr. Ayub Shaikh, Mr. U.S.Vanjara and
Mr.Vinayak Gaonkar for Appellant No. 5 & 6 in Apeal/942/2013 and
Appellant No. 8, 10 12 & 21 in Apeal/943/2013.
Ms. Pradnya Talekar a/w Ms.Kalyani Mangave a/w Ms. Madhavi
Ayyappan i/b Talekar & Associates for appellant in Apeal/151/2021.
Mr. C. K. Pendse a/w Ms. Ilsa Shaikh i/b Mr. Shantanu R. Phanse for
appellant in Apeal/707/2019
Mr. Girish Kulkarni, Sr. Adv a/w Mr. Kripashankar Pandey and Ms.
Mrunmayi Kulkarni i/b Mr. Omkar Ghag for Appellant No.18 in
Apeal/1490/2018.
Mr. Nagraj Shinde for Appellant in Apeal/86/2021.
N. S. Chitnis 9/11
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Mr. Sushil Gaglani a/w Mr. Dipen Furia for appellant in
Apeal/104/2021.
Mr.Dnyanesh Bhatkhande i/b Mr. Prakash Shetty for applicant in
APPA/1092/2017.
Mr. R.V.Gupta Appellant in person in Apeal/854/2013, petitioner in
Revn(ST)/518/2013.
Mr. Rajiv Chavan, Sr. Adv / Spl.PP a/w Mrs. P.P.Shinde, APP, Mr.
Gopal Parab, Ms.Priyanka Chavan and Ms. Bhairavi Waradekar for
State.
Ms. Samruddhi Bendbhar i/b Parinam Law Associates for Respondent
in Apeal/350/2015.
CORAM : REVATI MOHITE DERE &
GAURI GODSE, JJ.
DATE : 13th SEPTEMBER 2023 P.C. :
1. Part-heard. Stand over tomorrow i.e. 14th September 2023.
2. The original accused No.15 - Dilip Sitaram Palande, wishes to argue his case in-person. Since he is currently lodged in Thane Central Jail, we direct the Superintendent, Thane Central Jail, N. S. Chitnis 10/11 ::: Uploaded on - 14/09/2023 ::: Downloaded on - 15/09/2023 02:49:46 ::: apeal.707.2019.(gr).doc to permit Mr. Dilip Sitaram Palande (original accused No.15), to appear before this Court, through video-conferencing. Video-
conferencing link be provided tomorrow.
3. Learned APP to communicate the aforesaid order to the Superintendent, Thane Central Jail, to enable him to comply with the same.
All concerned to act on the authenticated copy of this order.
GAURI GODSE, J. REVATI MOHITE DERE, J.
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