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Bombay High Court

Nitin Gorakhnath Sartape vs The State Of Maharashtra on 13 September, 2023

Author: Gauri Godse

Bench: Revati Mohite Dere, Gauri Godse

NISHA           Digitally signed by
                NISHA SANDEEP
SANDEEP         CHITNIS
                Date: 2023.09.14
CHITNIS         11:39:48 +0530
                                                                         apeal.707.2019.(gr).doc


                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CRIMINAL APPELLATE JURISDICTION

                                   CRIMINAL APPEAL NO.707 OF 2019
                                                WITH
                             CRIMINAL INTERIM APPLICATION NO.3215 OF 2022
                                                 IN
                                   CRIMINAL APPEAL NO.707 OF 2019

                 Nitin Gorakhnath Sartape                         ...Appellant/Applicant
                      Versus
                 The State of Maharashtra                         ...Respondent

                                                    WITH
                                         CRIMINAL APPEAL NO.86 OF 2021

                 Sandip S/o Hemraj Sardar (Prisoner)              ...Appellant
                      Versus
                 The State of Maharashtra                         ...Respondent


                                                 WITH
                                    CRIMINAL APPEAL NO.104 OF 2021
                                                 WITH
                              CRIMINAL INTERIM APPLICATION NO.320 OF 2021
                                                  IN
                                    CRIMINAL APPEAL NO.104 OF 2021

                 Tanaji Bhausaheb Desai                           ...Appellant/Applicant
                      Versus
                 The State of Maharashtra and Anr.                ...Respondents




N. S. Chitnis                                                                                   1/11



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                                          WITH
                       CRIMINAL INTERIM APPLICATION NO.1470 OF 2023
                                          WITH
                       CRIMINAL INTERIM APPLICATION NO.4171 OF 2022
                                           IN
                             CRIMINAL APPEAL NO.104 OF 2021


                Tanaji Bhausaheb Desai                        ...Appellant/Applicant
                     Versus
                The State of Maharashtra                      ...Respondents

                                                 WITH
                                     CRIMINAL APPEAL NO.350 OF 2015

                The State of Maharashtra                      ...Appellant
                     Versus
                Pradeep Rameshwar Sharma                      ...Respondent


                                           WITH
                               CRIMINAL APPEAL NO.151 OF 2021
                                           WITH
                         CRIMINAL INTERIM APPLICATION NO.72 OF 2021
                                            IN
                               CRIMINAL APPEAL NO.151 OF 2021

                Pradeep Pandurang Suryawanshi                 ...Appellant/Applicant
                     Versus
                The State of Maharashtra                      ...Respondent

                                          WITH
                              CRIMINAL APPEAL NO.854 OF 2013
                                          WITH
                       CRIMINAL INTERIM APPLICATION NO.1019 OF 2021

N. S. Chitnis                                                                               2/11



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                                                  IN
                                     CRIMINAL APPEAL NO.854 OF 2013

                Ramprasad Vishwanath Gupta                    ...Appellant/Applicant
                     Versus
                Pradeep Rameshwar Sharma and Anr.             ...Respondents

                                                 WITH
                                     CRIMINAL APPEAL NO.942 OF 2013


                Manoj Mohan Raj @Mannu and Ors.               ...Appellants
                     Versus
                The State of Maharashtra                      ...Respondent

                                                 WITH
                                     CRIMINAL APPEAL NO.943 OF 2013

                Hitesh Shantilal Solanki @Dhabbu and Ors. ...Appellants
                     Versus
                The State of Maharashtra                  ...Respondent

                                          WITH
                       CRIMINAL INTERIM APPLICATION NO.1084 OF 2019
                                            IN
                              CRIMINAL APPEAL NO.943 OF 2013

                Hitesh Shantilal Solanki @Dhabbu              ...Applicant
                     Versus
                The State of Maharashtra                      ...Respondent

                                          WITH
                       CRIMINAL INTERIM APPLICATION NO.1087 OF 2022
                                           IN
                             CRIMINAL APPEAL NO.943 OF 2013

N. S. Chitnis                                                                               3/11



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                Akhil Shirin Khan @Bobby                    ...Applicant
                     Versus
                The State of Maharashtra                    ...Respondent

                                               WITH
                                  CRIMINAL APPEAL NO.944 OF 2013
                                               WITH
                                CRIMINAL APPLICATION NO.339 OF 2019
                                                IN
                                  CRIMINAL APPEAL NO.944 OF 2013

                Shailendra Dhoopnarayan Pandey
                @Pinky and Anr.                             ...Appellants/Applicants
                     Versus
                The State of Maharashtra                    ...Respondent

                                              WITH
                               CRIMINAL APPLICATION NO.1738 OF 2017
                                               IN
                                  CRIMINAL APPEAL NO.944 OF 2013

                Shailendra Dhoopnarayan Pandey
                @Pinky                                      ...Appellant/Applicant
                     Versus
                The State of Maharashtra                    ...Respondent

                                               WITH
                                CRIMINAL APPLICATION NO.134 OF 2019
                                                IN
                                  CRIMINAL APPEAL NO.944 OF 2013

                Vinayak Babasaheb Shinde                    ...Applicants
                     Versus
                The State of Maharashtra                    ...Respondent



N. S. Chitnis                                                                             4/11



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                                                WITH
                                    CRIMINAL APPEAL NO.1038 OF 2013

                Ratnakar Gautam Kamble @Rattu                 ...Appellant
                     Versus
                The State of Maharashtra                      ...Respondent

                                          WITH
                           CRIMINAL APPLICATION NO.1591 OF 2017
                                           IN
                             CRIMINAL APPEAL NO.1038 OF 2013
                                          WITH
                           CRIMINAL APPLICATION NO.1486 OF 2017
                                           IN
                             CRIMINAL APPEAL NO.1038 OF 2013
                                          WITH
                       CRIMINAL INTERIM APPLICATION NO.1434 OF 2020
                                           IN
                             CRIMINAL APPEAL NO.1038 OF 2013
                                          WITH
                        CRIMINAL INTERIM APPLICATION NO.42 OF 2021
                                           IN
                             CRIMINAL APPEAL NO.1038 OF 2013

                Pradeep Pandurang Suryawanshi @Nana           ...Applicant
                     Versus
                The State of Maharashtra                      ...Respondent


                                              WITH
                               CRIMINAL APPLICATION NO.1092 OF 2017
                                               IN
                                 CRIMINAL APPEAL NO.1038 OF 2013


N. S. Chitnis                                                                               5/11



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                Devidas Gangaram Hri Sakpal                   ...Applicant
                     Versus
                The State of Maharashtra                      ...Respondent

                                               WITH
                                CRIMINAL APPLICATION NO.693 OF 2017
                                                IN
                                  CRIMINAL APPEAL NO.1038 OF 2013


                Ganesh Ankush Harpude                         ...Applicant
                     Versus
                The State of Maharashtra                      ...Respondent

                                              WITH
                               CRIMINAL APPLICATION NO.1537 OF 2016
                                               IN
                                 CRIMINAL APPEAL NO.1038 OF 2013


                Tanaji Bhausaheb Desai                        ...Applicant
                     Versus
                The State of Maharashtra                      ...Respondent


                                                WITH
                                    CRIMINAL APPEAL NO.1080 OF 2019

                Vinayak Babasaheb Shinde @Veenu               ...Appellant
                     Versus
                The State of Maharashtra                      ...Respondent

                                                 WITH
                                    CRIMINAL APPEAL NO.1177 OF 2019

                Devidas Gangaram Hari Sakpal                  ...Appellant

N. S. Chitnis                                                                               6/11



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                     Versus
                The State of Maharashtra                ...Respondent

                                          WITH
                             CRIMINAL APPEAL NO.1239 OF 2019
                                          WITH
                       CRIMINAL INTERIM APPLICATION NO.170 OF 2019
                                          WITH
                       CRIMINAL INTERIM APPLICATION NO.2233 OF 2023
                                          WITH
                       CRIMINAL INTERIM APPLICATION NO.508 OF 2023
                                          WITH
                       CRIMINAL INTERIM APPLICATION NO.4175 OF 2022
                                           IN
                             CRIMINAL APPEAL NO.1239 OF 2019


                Anand Balaji Patade                     ...Appellant/Applicant
                     Versus
                The State of Maharashtra                ...Respondent


                                           WITH
                              CRIMINAL APPEAL NO.1242 OF 2018
                                           WITH
                            CRIMINAL APPLICATION NO.1877 OF 2018
                                            IN
                              CRIMINAL APPEAL NO.1242 OF 2018
                                           WITH
                        CRIMINAL INTERIM APPLICATION NO.543 OF 2023
                                           WITH
                        CRIMINAL INTERIM APPLICATION NO.488 OF 2023
                                           WITH
                         CRIMINAL INTERIM APPLICATION NO.4 OF 2023
                                           WITH
                        CRIMINAL INTERIM APPLICATION NO.95 OF 2019

N. S. Chitnis                                                                         7/11



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                                                  IN
                                    CRIMINAL APPEAL NO.1242 OF 2018


                Dilip Sitaram Palande                         ...Appellant
                     Versus
                The State of Maharashtra                      ...Respondent


                                                WITH
                                   CRIMINAL REVISION NO.182 OF 2023

                Ramprasad Vihwanath Gupta                     ...Applicant
                     Versus
                Tanaji Bhausaheb Desai and Ors.               ...Respondents

                                              WITH
                                 CRIMINAL APPEAL NO.1488 OF 2018
                                              WITH
                               CRIMINAL APPLICATION NO.2020 OF 2018
                                               IN
                                 CRIMINAL APPEAL NO.1488 OF 2018

                Pandurang Ganpat Kokam                        ...Appellant/Applicant
                     Versus
                The State of Maharashtra                      ...Respondent

                                              WITH
                                 CRIMINAL APPEAL NO.1490 OF 2018
                                              WITH
                               CRIMINAL APPLICATION NO.2023 OF 2018
                                               IN
                                 CRIMINAL APPEAL NO.1490 OF 2018

                Ganesh Ankush Harpude                         ...Appellant
                     Versus
                The State of Maharashtra                      ...Respondent

N. S. Chitnis                                                                               8/11



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                                              WITH
                                 CRIMINAL APPEAL NO.1493 OF 2018
                                              WITH
                               CRIMINAL APPLICATION NO.2024 OF 2018
                                               IN
                                 CRIMINAL APPEAL NO.1493 OF 2018

                Prakash Ganpat Kadam                          ...Appellant/Applicant
                     Versus
                The State of Maharashtra                      ...Respondent

                Mr. Sudeep Pasbola a/w Mr. Ayush Pasbola i/b Mr. Rahul Arote for
                appellant in Apeal/1080/2019.

                Mr. Sanjeev Kadam a/w Ms. Aditi Rajput, Mr. Prashant Raul,
                Mr.Pratik Deshmukh & Mr. Mayur Sanap i/b Mr. Jagdish Shetty for
                appellant in Apeal/944/2013.

                Mr. Jagdish Shetty a/w Mr. Ayub Shaikh, Mr. U.S.Vanjara and
                Mr.Vinayak Gaonkar for Appellant No. 5 & 6 in Apeal/942/2013 and
                Appellant No. 8, 10 12 & 21 in Apeal/943/2013.

                Ms. Pradnya Talekar a/w Ms.Kalyani Mangave a/w Ms. Madhavi
                Ayyappan i/b Talekar & Associates for appellant in Apeal/151/2021.

                Mr. C. K. Pendse a/w Ms. Ilsa Shaikh i/b Mr. Shantanu R. Phanse for
                appellant in Apeal/707/2019

                Mr. Girish Kulkarni, Sr. Adv a/w Mr. Kripashankar Pandey and Ms.
                Mrunmayi Kulkarni i/b Mr. Omkar Ghag for Appellant No.18 in
                Apeal/1490/2018.

                Mr. Nagraj Shinde for Appellant in Apeal/86/2021.




N. S. Chitnis                                                                               9/11



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                Mr. Sushil Gaglani a/w Mr. Dipen Furia for appellant in
                Apeal/104/2021.

                Mr.Dnyanesh Bhatkhande i/b Mr. Prakash Shetty for applicant in
                APPA/1092/2017.

                Mr. R.V.Gupta Appellant in person in Apeal/854/2013, petitioner in
                Revn(ST)/518/2013.

                Mr. Rajiv Chavan, Sr. Adv / Spl.PP a/w Mrs. P.P.Shinde, APP, Mr.
                Gopal Parab, Ms.Priyanka Chavan and Ms. Bhairavi Waradekar for
                State.

                Ms. Samruddhi Bendbhar i/b Parinam Law Associates for Respondent
                in Apeal/350/2015.


                                                 CORAM : REVATI MOHITE DERE &
                                                         GAURI GODSE, JJ.

DATE : 13th SEPTEMBER 2023 P.C. :

1. Part-heard. Stand over tomorrow i.e. 14th September 2023.
2. The original accused No.15 - Dilip Sitaram Palande, wishes to argue his case in-person. Since he is currently lodged in Thane Central Jail, we direct the Superintendent, Thane Central Jail, N. S. Chitnis 10/11 ::: Uploaded on - 14/09/2023 ::: Downloaded on - 15/09/2023 02:49:46 ::: apeal.707.2019.(gr).doc to permit Mr. Dilip Sitaram Palande (original accused No.15), to appear before this Court, through video-conferencing. Video-

conferencing link be provided tomorrow.

3. Learned APP to communicate the aforesaid order to the Superintendent, Thane Central Jail, to enable him to comply with the same.

All concerned to act on the authenticated copy of this order.

GAURI GODSE, J. REVATI MOHITE DERE, J.

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