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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Manipur - Subsection

Section 74(2)(j) in The Manipur Co-operative Societies Act, 1976

(j)subject to the regulations, if any, which may be framed by the Board, to enter into negotiations and sign contracts the value of which may be determined by the Board from time to time;