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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(1) in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

(1)A Judge shall be faithful to the law and maintain professional competence in it. A Judge should be unswayed by partisan interest, public clamour or fear of criticism.