Allahabad High Court
The State Of U.P. & Another vs Nek Singh on 4 January, 2010
Bench: Devendra Pratap Singh, Arvind Kumar Tripathi
Court No. - 35 Case :- WRIT - C No. - 48613 of 2009 Petitioner :- The State Of U.P. & Another Respondent :- Nek Singh Petitioner Counsel :- Sanjay Goswami Respondent Counsel :- R.S. Ram Hon'ble Devendra Pratap Singh,J.
Hon'ble Arvind Kumar Tripathi,J. List in the next cause list along with record of writ petition no.48610 of 2009. Order Date :- 4.1.2010 AU