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[Cites 0, Cited by 0] [Section 2A(2)] [Section 2A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2A(2)(c) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(c)The State government shall take steps for the appointment of officers and constitution of authorities of such Universities in accordance with the provisions of this Act, so that the same may be completed before the expiry of the respective terms of the interim officers and members under clause (b).