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Supreme Court - Daily Orders

Shivraj Singh Chouhan vs Speaker Madhya Pradesh Legislative ... on 13 April, 2020

Author: Dhananjaya Y Chandrachud

Bench: Dhananjaya Y Chandrachud

                                                         1

     ITEM NO.1502                      Virtual Court 2                        SECTION X
     (for judgment)

                                  S U P R E M E C O U R T O F              I N D I A
                                          RECORD OF PROCEEDINGS

                                 Writ Petition(s)(Civil)          No(s).439/2020

     SHIVRAJ SINGH CHOUHAN & ORS.                                                  Petitioner(s)

                                                        VERSUS

     SPEAKER,
     MADHYA PRADESH LEGISLATIVE ASSEMBLY & ORS.                                    Respondent(s)

WITH W.P.(C) No. 449/2020 (X) Date : 13-04-2020 These petitions were called on for pronouncement of judgment today.

For Petitioner(s) Mr. Mishra Saurabh, AOR Mr. Pai Amit, AOR For Respondent(s) Mr. Tushar Mehta, SG Mr. Rajesh Srivastava, AOR Mr. Sunil Fernandes, AOR Mr. Rahul Kaushik, AOR Mr. Arjun Garg, AOR Mr. Prashant Kumar, AOR Mr. Harsh Parashar, AOR M/S. Vkc Law Offices, AOR The Court convened through Video Conferencing. Hon'ble Dr Justice Dhananjaya Y Chandrachud Signature Not Verified pronounced the judgment of the Bench comprising His Digitally signed by MUKESH KUMAR Date: 2020.04.13 12:05:09 IST Reason: Lordship and Hon'ble Mr Justice Hemant Gupta. 2 In terms of the signed reportable judgment, Writ Petition No 439 of 2020 shall stand disposed of and Writ Petition No 449 of 2020 shall stand dismissed. Impleadment applications shall also stand disposed of. Pending applications, if any, stand disposed of.



 (SANJAY KUMAR-I)                    (VIRENDER SINGH)
    AR-CUM-PS                           COURT MASTER

(Signed reportable judgment is placed on the file)