Delhi High Court - Orders
Scg Contracts India Pvt. Ltd vs K S Chamankar Infrastructure Pvt. Ltd. & ... on 15 September, 2022
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 199/2017 & I.A. Nos. 10569/2018 & 4990/2019
SCG CONTRACTS INDIA PVT. LTD. ..... Plaintiff
Through: Mr. Rajesh Mahajan, Advocate.
versus
K S CHAMANKAR INFRASTRUCTURE PVT. LTD. &
ORS. ..... Defendants
Through: Ms. Surbhi Anand, Advocate
for defendant no. 1 and 2.
(M): 8800445708
Email: [email protected]
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 15.09.2022
1. This matter has been received after the same has been released from part-heard by the Coordinate Bench of this Court vide order dated 09.09.2022.
2. Learned counsel appears on behalf of the defendants and submits that the main counsel is not available today.
3. Learned counsel appearing for the plaintiff submits that matter is now ripe for consideration of the application for summary judgment.
4. At request, adjourned to 28.11.2022.
MINI PUSHKARNA, J SEPTEMBER 15, 2022 c Signature Not Verified Digitally Signed By:PREETI Signing Date:16.09.2022 16:20:59