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[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(12)(e) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(e)such alteration of a building as affect an alteration of its drainage or sanitary arrangements, or materially effect its security;