Allahabad High Court
Subhash Chandra Saxena And Ors. vs Budh Priya Singh Distt.Basic Education ... on 1 December, 2022
Author: Rajeev Singh
Bench: Rajeev Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- CONTEMPT APPLICATION (CIVIL) No. - 2231 of 2018 Applicant :- Subhash Chandra Saxena And Ors. Opposite Party :- Budh Priya Singh Distt.Basic Education Officer And Anr. Counsel for Applicant :- Dharm Raj Mishra Counsel for Opposite Party :- Sandeep Kumar Yadav Hon'ble Rajeev Singh,J.
Case called out. None appears on behalf of the applicants to press the application.
It is evident from the order sheet that the applicants are reluctant to pursue the case, which is pending since 2018.
The application stands dismissed for want of prosecution.
Order Date :- 1.12.2022 VKS