Section 20 in Port of Bombay Passenger Boats Rules, 1962
20. No person to use or authorise the use of a license, for a boat other than that for which it has been issued
- The Deputy Conservator shall keep a register containing full particulars of each boat as entered in the license thereof, and no person shall use or authorise the use of license, for a boat other than that for which it has been issued, as apparent from the register.
