Calcutta High Court
Parijat Vyapaar Private Limited & Anr vs J. Khan & Ors on 1 December, 2010
Author: Maharaj Sinha
Bench: Maharaj Sinha
GA No. 3007 OF 2010
WITH
CS No. 323 of 2003
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
PARIJAT VYAPAAR PRIVATE LIMITED & ANR.
Versus
J. KHAN & ORS.
BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA
Date : 1st December, 2010.
The Court :- The time to file affidavit-in-opposition is extended till Wednesday next i.e. 8.12.2010; the time to file the affidavit-in-reply is extended till 22.12.2010.
The matter will be listed in the monthly list of January 2011. Liberty to mention for early hearing. All parties are to act on a xerox signed copy of this order on the usual undertakings.
(MAHARAJ SINHA, J.) GH.