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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Andhra Pradesh - Subsection

Section 90(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(1)If any error or omission is noticed after opening balance sheet is prepared, such error or omission shall be incorporated in the Opening Balance Sheet figure, by routing through an 'Adjustment to Opening Balance Sheet' account for the period concerned.