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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9A(a) in The Hoarding and Profiteering Prevention Ordinance, 2000

(a)to sell to any specified person any-specified article or articles in such quantity within the limit, if any, as to quantity imposed by this Ordinance, as may be specified in the order;