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[Cites 0, Cited by 28] [Section 35D(1)] [Section 35D] [Entire Act]

Union of India - Subsection

Section 35D(1)(ii) in The Income Tax Act, 1961

(ii)after the commencement of his business, in connection with the extension of his [undertaking][or in connection with his setting up a new ] [Inserted by Act 42 of 1970, Section 8 (w.e.f. 1.4.1971).][unit] [ Substituted by Act 18 of 2008, Section 8, for " industrial unit" (w.e.f. 1.4.2009).],