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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(x) in Punjab General Sales Tax Rules, 1949

(x)the purchase value of goods purchased on payment of tax during the period between the date of filing an application for grant of registration certificate under section 7 or the date of liability to pay tax, whichever is later, and the date on which the registration certificate is actually issued to him;