Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] State of Tamilnadu - Subsection Section 13(2)(e) in Tamil Nadu Property (Prevention of Damage and Loss) Act, 1992 (e)the procedure to be followed in deciding the claim for compensation by the authority prescribed under section II; and