Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 38(1)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(1)(a) in The Companies Act, 2013

(a)makes or abets making of an application in a fictitious name to a company for acquiring, or subscribing for, its securities; or