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[Cites 0, Cited by 0] [Section 14C(2)] [Section 14C] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14C(2)(b) in The Jammu and Kashmir State Evacuees' (Administration of Property) Act, 2006

(b)acquire such property by publishing a notification in the Government Gazette to the effect that the Government has decided to acquire such land in pursuance of this section.