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[Cites 0, Cited by 0] [Section 115S(1)] [Section 115S] [Entire Act]

State of Uttar Pradesh - Subsection

Section 115S(1)(i) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(i)The auction shall be well advertised in the circle of the Gaon Sabha by beat of drums giving descriptions of the property to be auctioned and shall be open to the public: