Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Bihar - Subsection Section 92(d) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (d)a sufficient number of fire extinguishers are kept in readiness on such work place where fire hazards may exist;
