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Union of India - Section

Section 144A in The Indian Post Office Rules, 1933

144A.

Money can be transferred through the service of Instant Money Order here-in-after referred to as 'IMO', for an amount not less than Rupees one thousand and not more than Rupees fifty thousand.Explanation. - For the purpose of this part, 'IMO' service means a computerised web based instant money transfer service between two resident individuals in the territory of India through the Post Office.