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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(c) in The U.P. Wood Based Industries (Establishment and Regulation) Rules, 1978

(c)'Principal Chief Conservator of Forests' means a Forest Officer of the rank of Principal Chief Conservator of Forests and it also includes an officer designated as a Head of Forest Department in the State.