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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(3) in The Tamil Nadu Borstal Schools Rules, 1938

(3)The Superintendent shall endevour to secure the services of honorary instructors and in their absence the senior members of the school staff, preferably the teachers, shall be deputed to import religious and moral instruction to the inmates of their own faith at least once a week.