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[Cites 0, Cited by 0] [Section 167(4)] [Section 167] [Entire Act]

State of West Bengal - Subsection

Section 167(4)(iv) in West Bengal Municipal (Building) Rules, 2007

(iv)One thorough bonding stone or line of bonding stones must be inserted at intervals at 1.50 metres in each course and at points intermediate between the corresponding bonding stones of the course below.