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Himachal Pradesh High Court

Kuldeep Singh vs . Gouri Dutt on 13 July, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Kuldeep Singh vs. Gouri Dutt .

Cr.MP(M) No.1424 of 2023 13.07.2023 Present: Mr. Gobind Korla, Advocate, for the petitioner.

Mr. Lovneesh Singh Thakur, Advocate for the respondent.

Learned counsel for the respondent prays for and is granted four weeks' time to file power of attorney as well as reply.

As prayed for, list on 25.08.2023.



                                                             ( Sushil Kukreja )



              July 13, 2023                                       Judge
                  (subhash)







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