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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Gujarat - Subsection

Section 60(1)(e) in The Gujarat Value Added Tax Act, 2003

(e)[ in such other cases as the state Government may [by notification in the official Gazette specify] [These sub-clause were added by Gujarat Act No.25 of 2006 Sec 9 (3) w.e.f 10-5-2006]