Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 49A in The Rajasthan Municipalities (Election) Rules, 1994 49A. Accounts of votes recorded. - (1) The presiding officer shall at the close of the poll, prepare an account of votes recorded in Form 14C. (2)The presiding officer shall place the account of votes recorded in a separate envelope and endorse on it the words "Account of Votes Recorded".
