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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2) in The Coimbatore City Municipal Corporation Act, 1981

(2)"appointment" includes temporary and officiating appointments;(2-A) Inserted by Tamil Nadu Municipal Laws (Amendment) Act, 1995 (Tamil Nadu Act 34 of 1995) and omitted by Tamil Nadu Municipal Laws (Second Amendment) Act, 1996 (Tamil Nadu Act 11 of 1996).