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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Manipur - Subsection

Section 62(1)(b) in The Manipur Co-operative Societies Act, 1976

(b)guarantee the payment of the principal or debentures issued by a society, or of interest thereon, or the repayment of the share capital of a society to its members; or the payment of dividend thereon at such rates as may be specified by the State;