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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of Meghalaya - Subsection

Section 68(3)(a) in The Meghalaya Police Act, 2010

(a)preparation of five-year Perspective Plan to modernize and upgrade police infrastructure with the objective of enhancing the professional competence and efficient management of the Police Service. This Plan shall cover mobility, weaponry, communication, training, forensic infrastructure, equipments and protective gears, official and residential accommodation, and any other subject which may have a bearing on qualitative improvement in policing;