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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(h) in Gujarat Regularisation of Unauthorised Development Act, 2011

(h)"GDCR" means the general development control regulations made under clause (m) of sub-section (2) of section 12 of the Gujarat Act;