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State of Uttar Pradesh - Section

Section 16 in The U.P. Harijan and Social Welfare Gazetted Officers Service Rules, 1991

16. Procedure for recruitment by promotion through the Commission.

- Recruitment by promotion shall be made on the basis of seniority subject to rejection of unfit, in accordance with the Uttar Pradesh Promotion by Selection in Consultation with Public Service Commission (Procedure) Rule, 1970, as amended, from time to time.