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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(1)(d) in The U.P. Avas Evam Vikas Parishad (Raising of Loans) Rules 1972

(d)the loans repaid in the year and, in the case of the loans repaid in instalments or by the annual drawings, the amounts repaid in the year, and the balance due at the close of the year;