Section 6(2)(d) in The Defence Of India Act, 1971

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Union of India - Subsection

Section 6(2)(d) in The Defence Of India Act, 1971

(d)in section 13, for the words, brackets, letter and figures "clause (i) of sub-section (2) of section 5", the words, brackets, letters and figures "clause (c), (d), (e), (h), (i), (j), or (k) of sub-section (2) of section 5 or punishable under section 11" had been substituted; and

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Union of India - Subsection

Section 6(2)(d) in The Defence Of India Act, 1971