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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(6)(a) in The Maharashtra Rent Control Act, 1999

(a)the Mumbai Municipal Corporation constituted under the Mumbai Municipal Corporation Act or the Nagpur Municipal Corporation constituted under the City of Nagpur Municipal Corporation Act, 1948 or any Municipal Corporation constituted in respect of any city under the Bombay Provincial Municipal Corporations Act, 1949,