Jammu & Kashmir High Court
Jagdev Singh. vs Shahid Iqbal Chowdhary Dy. Comm. And ... on 13 November, 2017
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
CPOWP No. 161/2017.
Date of order: 13.11.2017.
Jagdev Singh. v. Shahid Iqbal Chowdhary Dy. Comm. And ors.
Coram:
Hon'ble Mr. Justice Sanjeev Kumar, Judge
Appearing counsel:
For the Petitioner(s) :None
For the Respondent(s) : None
Adjourned.
List on 29.12.2017.
(Sanjeev Kumar) Judge Jammu 13.11.2017 Tarun