Supreme Court - Daily Orders
State Of West Bengal vs Md. Ayub Sheikh . on 28 March, 2016
Bench: Fakkir Mohamed Ibrahim Kalifulla, S.A. Bobde
ITEM NO.49 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 16744/2015
(Arising out of impugned final judgment and order dated 13/02/2015
in WPST No. 251/2014 passed by the High Court at Calcutta)
STATE OF WEST BENGAL Petitioner(s)
VERSUS
MD. AYUB SHEIKH & ORS. Respondent(s)
(With prayer for interim relief and office report)
Date : 28/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Jaideep Gupta, Sr. Adv.
Mr. Kunal Chatterjee, Adv.
Mr. Soumik Ghosal, Adv.
Mr. Somnath Banerjee, Adv.
Mr. Parijat Sinha, A.O.R.
For Respondent(s) Mr. Ashok Bhan, Sr. Adv.
Mr. Subhasish Bhowmick, A.O.R.
Mr. Shamim Ahmed, Adv.
UPON hearing counsel the Court made the following
O R D E R
Post this matter on 26th July, 2016.
As regards non-payment of salary, it is open for the first respondent to make a representation which shall be decided and orders passed on its own merits.
Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2016.03.29 14:52:34 IST Reason: [KALYANI GUPTA] [SHARDA KAPOOR] COURT MASTER COURT MASTER