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Supreme Court - Daily Orders

State Of West Bengal vs Md. Ayub Sheikh . on 28 March, 2016

Bench: Fakkir Mohamed Ibrahim Kalifulla, S.A. Bobde

      ITEM NO.49                          COURT NO.6                SECTION XVI

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

      Petition for Special Leave to Appeal (C) No. 16744/2015
      (Arising out of impugned final judgment and order dated 13/02/2015
      in WPST No. 251/2014 passed by the High Court at Calcutta)

      STATE OF WEST BENGAL                                           Petitioner(s)

                                                 VERSUS

      MD. AYUB SHEIKH & ORS.                             Respondent(s)
      (With prayer for interim relief and office report)

      Date : 28/03/2016 This petition was called on for hearing today.

      CORAM :
                         HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                         HON'BLE MR. JUSTICE S.A. BOBDE

      For Petitioner(s)             Mr.   Jaideep Gupta, Sr. Adv.
                                    Mr.   Kunal Chatterjee, Adv.
                                    Mr.   Soumik Ghosal, Adv.
                                    Mr.   Somnath Banerjee, Adv.
                                    Mr.   Parijat Sinha, A.O.R.

      For Respondent(s)             Mr. Ashok Bhan, Sr. Adv.
                                    Mr. Subhasish Bhowmick, A.O.R.
                                    Mr. Shamim Ahmed, Adv.

                            UPON hearing counsel the Court made the following
                                              O R D E R

Post this matter on 26th July, 2016.

As regards non-payment of salary, it is open for the first respondent to make a representation which shall be decided and orders passed on its own merits.



Signature Not Verified

Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.03.29
14:52:34 IST
Reason:                   [KALYANI GUPTA]                       [SHARDA KAPOOR]
                            COURT MASTER                          COURT MASTER