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[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Punjab - Subsection

Section 180(2)(p) in Punjab Regional and Town Planning and Development Act, 1995

(p)the manner and constitution of the pension and provident fund for whole- time paid members and officers and other employees of the Authority and the conditions subject to which such fund may be constituted under section 55;