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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Telangana - Subsection

Section 25(2)(c) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(c)ensure that he is not allowed to vote at the polling station where he would otherwise have been entitled to vote.