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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(7) in The Orissa Self-Help Co-operatives Act, 2001

(7)When special resolutions passed under Sub-section (1) take effect, the Resolutions shall be sufficient conveyance to vest the assets and liabilities in the Co-operative so formed without any further assurance.