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[Cites 0, Cited by 0] [Section 167] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 167(a) in Arunachal Pradesh Municipal Act, 2007

(a)promote the undertaking of any project for supply of urban environmental infrastructure or services by participation of a company, firm, society, trust or any body corporate or any institution, or Government agency or any agency under any other law for the time being in force, in financing, construction, maintenance and operation of such project of a Municipality irrespective of its cost,