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Patna High Court - Orders

Jitendra Chakma vs The Union Of India on 14 July, 2021

Author: Prabhat Kumar Singh

Bench: Prabhat Kumar Singh

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                               CRIMINAL MISCELLANEOUS No.20357 of 2021
                         Arising Out of PS. Case No.-16 Year-2017 Thana- D.R.I District- Muzaffarpur
                  ======================================================
                  Jitendra Chakma

                                                                                       ... ... Petitioner/s
                                                          Versus
                  The Union Of India

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :         Mr.Mazharul Hassan
                  For the Opposite Party/s :         Mr.K.N.Singh, A.D.S.G
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
                                        ORAL ORDER

2    14-07-2021

As prayed by the counsel for the petitioner, list this bail application on 22.07.2021.

(Prabhat Kumar Singh, J) anay/-

U