Patna High Court - Orders
Jitendra Chakma vs The Union Of India on 14 July, 2021
Author: Prabhat Kumar Singh
Bench: Prabhat Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.20357 of 2021
Arising Out of PS. Case No.-16 Year-2017 Thana- D.R.I District- Muzaffarpur
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Jitendra Chakma
... ... Petitioner/s
Versus
The Union Of India
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Mazharul Hassan
For the Opposite Party/s : Mr.K.N.Singh, A.D.S.G
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CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
ORAL ORDER
2 14-07-2021As prayed by the counsel for the petitioner, list this bail application on 22.07.2021.
(Prabhat Kumar Singh, J) anay/-
U