Punjab-Haryana High Court
Smt. Shanti Devi And Others vs Land Acquisition Collector And Others on 9 December, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 4577 OF 2010 (O & M)
(L.A.C. NO. 280 OF 2007)
Smt. Shanti Devi and others
.........Appellants
Versus
Land Acquisition Collector and others
..............Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. Ajay Jain, Advocate for the appellants
Mr. H.S.Hooda, AG, Haryana with
Mr. Ashish Gupta, AAG, Haryana.
RAJESH BINDAL, J.
For orders see detailed reasons recorded in a separate order passed today in R.F.A. No.463 of 2010, titled Raghunath Versus State of Haryana and others.
09.12.2010 (RAJESH BINDAL) aj JUDGE