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[Section 11]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 11(2) in M.P. Niji Vidyalaya (Fees Tatha Sambandhit Vishayon Ka Viniyaman) Adhiniyam, 2017
| (a) | Commissioner of Public Instruction | - Chairperson |
| (b) | Additional Mission Director, State Education Center or anOfficer nominated by Mission Director of the Center. | - Member |
| (c) | Joint Director (Finance), Public Instruction | - Member |
| (d) | Chief Engineer, State Education Centre, Bhopal | - Member |
| (e) | Director of Public Instruction | - Member-Secretary |