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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(2) in M.P. Niji Vidyalaya (Fees Tatha Sambandhit Vishayon Ka Viniyaman) Adhiniyam, 2017

(2)The State Committee for Regulating Fee and Related Issues shall consist of the following members, namely :-
(a) Commissioner of Public Instruction - Chairperson
(b) Additional Mission Director, State Education Center or anOfficer nominated by Mission Director of the Center. - Member
(c) Joint Director (Finance), Public Instruction - Member
(d) Chief Engineer, State Education Centre, Bhopal - Member
(e) Director of Public Instruction - Member-Secretary