Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(3) in The Standards Of Weights And Measures Act, 1976 (3)When the mole is used, the elementary entities shall invariably be specified and may be atoms, molecules, ions, electrons, other particles, or specified groups of such particles.
