Section 2(e) in The Ganesh Flour Mills Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984
(e)"Ganesh Flour Mills" means-(i)the Delhi Vanaspati Factory, Delhi;(ii)the Hindustan Breakfast Food Manufacturing Factory, New Delhi, including the Ganesh Electrical Factory, New Delhi which is interlinked with it by reason of its location, common services and infrastructure;(iii)the Kanpur Vanaspati Factory, Kanpur; and(iv)the Solvent Extraction Plant; Bombay;
